Manupatra Information Solutions invites articles on legal or business policies on its website http://articles.manupatra.com. In terms of content, all articles need to be original, no part of it should be copied or reproduced without prior permission from the actual source. However, in terms of style and length the article may be wide-ranging and give a thorough view of the current law in a specific area of study with the subject matter being dealt with in detail. The minimum length of an article should be around 3000 words.

The articles are available to all for FREE. Also we republish articles (including archives) that have appeared elsewhere after obtaining the requisite consent.

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Some Basics 
  • Author  to get full credit.
  • Author keeps copyright.
  • Suggested length: 500-1500 words, longer if needed.
  • No special formatting, except italics and bold.
  • MS-Word document preferred.
  • No royalty.
  • Articles, if selected, would be published within 2-3 weeks. The author would be informed within 1-2 weeks, if their articles has been accepted.
  • All articles would be archived, in case the author wants to delete his article, they have to send an e- mail for deletion to articles@manupatra.com.
  • For any other details, send e-mail to articles@manupatra.com.

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