Thursday, September 09, 2010
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Ms. Saleena Kb Results: 2
 
 
The crucial issue in intellectual property regime is to reconcile the public interest in accessing new knowledge and the products of new knowledge, w  ...Read More
By: Ms. Saleena Kb | 03/11/2010 | Intellectual Property Rights
 
A fierce war to conquer the markets all over the world is currently being waged. Unlike in other wars, the weapons used are not intercontinental ball  ...Read More
By: Ms. Saleena Kb | 03/24/2009 | INTELLECTUAL PROPERTY RIGHTS
 
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