Assessment Of Dominance : Issues And Challenges Under The Indian Competition Act, 2002

Determination of dominance of an enterprise or group in the relevant market is a pre requisite to enquire into abuse thereof. India, in line with int  ...Read More

Fight Against Cartels-unlocking Of Issues By The Competition Commission Of India (cci)

It has been increasingly recognised that fair competition in markets is benign for the consumer, business and economy. Therefore, the competition law  ...Read More