Thursday, September 09, 2010
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Mr. Farhad Sorabjee Results: 2
 
 
India has an unenviable and unfortunate reputation for extreme protectionism being afforded to its domestic industries through the use of anti-dumpin  ...Read More
By: Mr. Farhad Sorabjee | 06/16/2009 | COMMERCIAL
 
Now that the Competition Commission of India is off and running, it is of paramount importance that the regulator quickly efficiently establishes its  ...Read More
By: Mr. Farhad Sorabjee | 03/11/2010 | Competition / Antitrust
 
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