Thursday, September 09, 2010
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Dr. Sreenivasulu N.s Results: 2
 
 

Information Technology And Copyright Law Some Inferences
The rapid growing importance, reliability and sphere of the Internet, causes a lot of difficulties in terms of intellectual property. What form of in  ...Read More
By: Dr. Sreenivasulu N.s | 03/11/2010 | Intellectual Property Rights
 

Software Patenting : Lessons For India
Granting patents for software is the best method of promoting the industry since patents provide the necessary incentives for the industry in the cou  ...Read More
By: Dr. Sreenivasulu N.s | 03/11/2010 | Intellectual Property Rights
 
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